JUDGEMENT
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(1.) Heard Shri Raj Kumar Jain, advocate on behalf of the petitioner and standing counsel for the State-respondents.
(2.) Amendment application is allowed.
(3.) Saraswati Vidya Mandir Uchchatar Madhyamik Vidyalaya, Sultangarh, district Fatehpur is a recognised and aided intermediate college under the provision of Intermediate Education Act. The provision of Secondary Education Selection Board Act, 1982 are applicable to the teachers of the said institution.;
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