JUDGEMENT
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(1.) By the Court. -Supplementary affidavit filed today on behalf of the petitioner
be taken on record.
(2.) It appears that the petitioner is holding the post of Range Forest Officer.
(3.) By the order dated 25th November, 2009(Annexure No. 1 to the Writ
Petition), the petitioner has been transferred on the post of Assistant Unit
Management Officer (Planning and Execution),J.I.C.A. Project,Renukoot Forest
Division. Copy of the said order dated 25th November, 2009 has been filed as Annexure No. 1 to the Writ Petition.;
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