Shabihul Hasnain, J. - (1.) HEARD Ravi Singh, learned Counsel for the petitioner and the learned Standing counsel for the opposite parties No. 1 to 3.
(2.) ISSUE notice to opposite party No. 4 returnable at an early date. Steps be taken within a week.
(3.) ALL the opposite parties are granted four weeks time for filing counter -affidavit. Rejoinder - affidavit may be filed by the petitioner within two weeks thereafter. List immediately after expiry of the aforesaid period.;