BIPIN BEHRA LAL SRIVASTVA Vs. DISTRICT JUDGE
LAWS(ALL)-2010-1-20
HIGH COURT OF ALLAHABAD
Decided on January 22,2010

BIPIN BEHARI LAL SRIVASTAVA Appellant
VERSUS
DISTRICT JUDGE,FAIZABAD Respondents

JUDGEMENT

Bala Krishna Narayana, J. - (1.) Heard Shri Deepak Seth Learned Senior Advocate assisted by Shri Vijay Krishna for petitioner and Shri R.P. Singh for the opposite party No. 2.
(2.) Notice is not being issued to opposite party No. 3 to 12 as they are proforma opposite parties for the reason that they had not challenged the order of the trial Court rejecting the plaintiff opposite party's application 6Ga2.
(3.) Counter and Rejoinder affidavits have been exchanged and with the consent of the learned counsel for the petitioner and the opposite party No. 2, this writ petition is being finally disposed of at this stage.;


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