JUDGEMENT
Pankaj Mithal, J. -
(1.) This first appeal from order was decided by me vide judgment and order dated 31.8.2009.
(2.) The owners of the land i.e. Satya Narain Rai and another have moved application No. 255782 of 2009 for review of the aforesaid judgment and order under Order 47 Rule 1 C.P.C.
(3.) The builder/Respondent has moved application No. 333999 of 2009 for modification of the above judgment and order.;
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