JUDGEMENT
SURENDRA SINGH, J. -
(1.) THIS is an appeal against the conviction and sentence dated 22.10.1982 passed by IInd Addl. Sessions Judge, Etah (AS) in ST No. 270 of 1982.
(2.) AN incident happened at 22:30 hours on 25.11.1981. In this incident, one Dhal Singh (the Deceased) was killed. Rajvir (the Informant) is the son of Dhal Singh. He lodged the FIR at 9:30 hours on 26.11.1981. It was registered as case crime no. 293 of 1981 under section 147, 148, 302 IPC, police station Soro, district Etah.
The relevant pedigree of the parties are as follows:
Bhup Singh Mehtab Devi Singh Dal Singh Subedar Mohar Singh (Deceased) I (accused) I Om Prakash I I (PW-2) I ____________I_____________ ________________I______ I I I I | | Rajvir Ramesh Ram Pal Jaipal Rajendra Daughter = (Informant) (Accused) (Accused) Amar Singh (PW-1) (Accused)
(3.) OM Prakash 9PW-2) has deposed that Mohar Singh is his uncle but Mohar Singh's father is different from grandfather of PW-2. It is for the reason that top line in the pedigree is dotted.;
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