JUDGEMENT
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(1.) Heard Shri U.N. Sharma, learned Senior Advocate, and Shri B.C. Rai, learned Counsel for the Appellant. Shri Ashok Bhalla has appeared for Respondent No. 2 and Shri Anurag Khanna appearing for newly impleaded Respondent Nos. 4.
(2.) This special appeal has been filed against the judgment and order of the learned Single Judge dated 6.5.2008 passed by the Company Judge in Misc. Company Application No. 2 of 1998 M/s. Mahendra Steel Tubes Ltd rejecting the application No. 53878 of 2008, by which application was filed for recalling the earlier order of learned Company Judge dated 20.12.2006..
(3.) Brief facts of the case necessary to be noted for deciding the issue raised in the appeal are:;
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