JUDGEMENT
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(1.) Heard Sri Mahesh Chandra for the appellants and Sri Ghaus Beg for the private respondent.
(2.) The special appeal has been filed with a delay of one month and twenty six day. Sri Ghaus Beg has no objection in condoning the delay.
(3.) We also feel that the delay is not such so as to deprive the appellant of hearing on merits. The delay is, therefore, condoned.;
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