- (1.) Heard Mr. Ravindra Nath Rai, for the revisionist and the learned AGA for the Respondent No. 1 and perused the record.
(2.) The Respondents have not filed any objection or counter affidavit despite adequate" opportunity.
(3.) With the consent of the learned Counsel for the revisionist and the learned AGA, the revision is being finally disposed of.;