- (1.) Heard Shri Amitabh Tripathi, learned Counsel for the petitioner.
(2.) The aforementioned review application has been filed, inter alia, praying for review of the order dated 7.3.2003, passed by Hon'ble R.P. Misra, J., whereby the writ petition was dismissed.
(3.) The review application is supported by an affidavit.;