JUDGEMENT
Amreshwar Pratap Sahi, J. -
(1.) THE petitioner could not qualify in the tests undergone by him for compassionate appointment on the post of Sub Inspector of Police. The petitioner, therefore, contends that he should be given suitable post.
(2.) LEARNED Standing Counsel contended that the following Class IV post are available:
1. Cook/Kahaar
2. Daftari
Dhobi
(3.) MAALI;
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