JUDGEMENT
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(1.) LEARNED Standing Counsel appears for respondent Nos. 1 and 2. Shri V.P. Varshney appears for the respondent No. 3. The respondents are allowed four weeks' time to file counter affidavit. The petitioner will have one week thereafter to file rejoinder affidavit.
(2.) LIST on 13.9.2010. The amendment application is allowed.
(3.) THE petitioner has prayed for quashing the impugned order dated 16.7.2010 issued by the Public Service Commission, U.P. Allahabad rejecting her candidature for the post of Medical Officer, Ayurvedic and Uyani, advertised vide Advertisement No. 4/2009 -2010 on the ground that she is not Scheduled Caste in U.P.;
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