S.C. Chaurasia, J. - (1.) Rejoinder Affidavit filed on behalf of the applicant is taken on record.
(2.) Heard learned Counsel for the applicant, learned A.G.A. and perused the record.
(3.) This bail application has been moved on behalf of the applicant -accused, Prem Jaiswal @ Premi Jaiswal, who is involved in Case Crime No. 319/2008, under Sec. / U.P. Gangsters and Anti -Social Activities (Prevention)Act, P.S. -Ashiana, District -Lucknow.;