- (1.) Heard Sri Triveni Shankar, learned Counsel for the Petitioners and Sri Keshari Nath Trlpathl, senior advocate, assisted by Sri Neeraj Tripathi, advocate appearing on behalf of contesting Respondents.
(2.) Counter and rejoinder-affidavits have been exchanged. The writ petition is being decided finally.
(3.) The orders challenged in the writ petition are dated 19.2.1982 Annexure-5 to the writ petition passed by the Deputy Director of Consolidation, Gopiganj, Varanasi and 25.9.1981 Annexure-4 to the writ petition, passed by the Settlement Officer Consolidation, Gyanpur, Varanasi.;