- (1.) Heard Sri Shashi Nandan, learned senior advocate assisted by Sri C. P. Upadhyaya, learned advocate who appeared in support of this petition and Smt. Archana Singh, learned advocate who appeared for the respondent Bank.
(2.) Prayer in this petition is for quashing the sale notice dated 14.3.2010 (Annexure-7 to the writ petition).
(3.) There is another prayer for a direction to the respondent bank to permit the petitioner to sale its properties and a portion of secured assets through private negotiations in order to repay the entire outstanding dues of the bank.;