JUDGEMENT
Prakash Krishna, J. -
(1.) Supplementary affidavit filed today, be taken on record.
(2.) Heard Shri Rajeev Misra, learned counsel for the petitioner, Sri Alok Kumar Yadav, learned counsel for the respondents No. 10 and 11.
(3.) Alok Kumar Yadav, Advocate appearing on behalf of the contesting respondents submits that the writ petition may be disposed of at the stage of admission without calling a counter affidavit.;
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