- (1.) Heard Sri Arun Kumar, learned Counsel for the Petitioner.
(2.) The Petitioner claims to have appeared in M.A. (Final) Examination of the year 2003 as a regular student of Agra College, Agra having Roll No. 62339. He claims that when the result was declared he has passed in all the papers but in Paper No. V.B. Modern American Literature he was awarded only 12 marks out of 100 and hence feeling aggrieved he had applied for scrutiny in which his claim was also rejected hence this writ petition.
(3.) The relief claimed in this writ petition is that he should be awarded average marks in the aforesaid paper or the paper itself should be re-examined by another examiner.;