JUDGEMENT
Devi Prasad Singh, Anil Kumar, JJ. -
(1.) Sri Karam Raj Dubey appellant, appeared in person and Sri R.S. Dwivedi appeared on behalf of respondent No.2.
(2.) Affidavit has been filed with regard to respondent No.3 and 4. It is stated that the appellant tried to serve notice on them but the they declined to accept it hence, notice has been sent to them by speed post.
(3.) The facts in dispute under appeal contains serious allegations against the presiding officer of subordinate court with regard to executing a compromise in a Regular Suit where imposters alleged to appear and signed on the photographs. The Regular Suit No.269/2003 is alleged to have been filed by one late Sri Hansraj who happens to be the father of the respondent No.2. The suit was compromised on 17.12.2003. The judgment and decree in terms of the compromise was affirmed by this Court. The matter went to Hon'ble Supreme Court. The Hon'ble Supreme Court also dismissed the Special Leave Petition.;
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