JUDGEMENT
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(1.) Heard Shri Arvind Srivastava, learned Counsel for the Petitioner. Learned Standing Counsel appears for Respondent Nos. 1 and 2. Shri P.S. Baghel, Senior Advocate assisted by Shri Krishna Kumar Chaurasiya appears for Dr. Vinod Chandra Kaushik -caveator.
(2.) The Petitioner is a senior most teacher in 'Kanhaiya Lal Basant Lal Snanotkar Mahavidyalaya, District Mirzapur' a degree college affiliated to 'Veer Bahadur Singh Poorvanchal University, Jaunpur'. On the superannuation of Shri C.P. Rai, the Regional Higher Education Officer, Varanasi/Authorised Controller of the College handed over charge of the Principal to the Petitioner on 19.7.2008.
(3.) The Petitioner has attained the age of superannuation today on 19.7.2010. By this writ petition, he has prayed for directions to continue him as officiating Principal of the degree college, by giving him benefit of academic session upto 30.6.2011.;
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