JUDGEMENT
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(1.) Heard Sri Manish Mishra, learned Counsel for the Petitioner, Sri B.Q. Siddiqui, learned Counsel appearing on behalf of O.P. No. 2 and Sri Alok Kumar Srivastava, learned Counsel appearing on behalf of O.P. Nos. 3 and 4.
(2.) With the consent of the Counsel for the parties, the writ petition is heard finally at the admission stage.
(3.) By means of the present writ petition, the Petitioner has challenged the order dated 4.8.2010 passed by Civil Judge (Sr. Div.), Unnao in Misc. Case No. 13/07 Aqeel Ahmad v. Saiffuddin and Ors.;
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