- (1.) Matter is taken in revised cause list. Sri Sudeep Seth, learned counsel for the respondents is not present.
(2.) Heard Sri Mohd. Arif Khan, learned Senior Advocate assisted by Sri Mohd Adil Khan, learned counsel for the petitioner.
(3.) The facts, in brief, as stated by the learned counsel for the petitioner are to the effect that on 15.9.1930 Sri 1008 Swami Param Hans Ji Maharaj established the Param Hans Ashram and also established a Sanskrit Maha Vidyalaya in the prinset of the Ashram known as Shrimad Param Hans Sanskrit Mahavidyalaya Teekar Mafi, Tehsil Amethi, District Sultanpur. On 11.2.1995 Swami Shantanand Ji Maharaj executed a Will, in favour of the petitioner declaring him to be his successor, after his death, he is managing the Ashram as Peethadheeswar as well as Manager of the institution.;