- (1.) Notice on behalf of Respondent Nos. 1 and 2 has been accepted by the learned Chief Standing Counsel and on behalf of Respondent No. 3, by Sri B.K. Singh.
(2.) With the consent of the parties' counsel, the petition is being \ disposed of finally , at the admission stage.
(3.) The elections of U.P. State Pharmacy Council are scheduled to take place for election of six members of the State Pharmacy Council under Section 19(a) of the Pharmacy Act, 1948.;