JUDGEMENT
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(1.) Heard Sri Alok Dwivedi, learned Counsel for the Petitioner and Sri A. K. Yadav for Respondent No. 6. Notices were issued to the Respondent No. 5, who is the main contesting Respondent but he has not put in appearance till date.
(2.) The management is not opposing this petition.
(3.) The dispute raised in this petition is in relation to the post of Lecturer in Mathematics in an Intermediate college governed by the provisions of U. P. Intermediate Education Act, 1921 and the regulations framed therein read with U. P. Secondary Education Service Selection Board Act. 1982 and the regulations framed thereunder.;
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