JUDGEMENT
Rajesh Dayal Khare, J. -
(1.) LIST revised none appears to press this application on behalf of applicants.
(2.) LEARNED A.G.A. is present on behalf of State. Vide order dated 24.07.1995, another Bench of this Court had issued notice and stayed the further proceedings of Complaint Case No. 4070 of 1993, under Sections , , , , I.P.C., pending before learned Ist Additional Chief Judicial Magistrate, Allahabad.
(3.) ALTHOUGH notice issued to the opposite party No. 2 has been served but till date no counter affidavit has been filed.;
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