Arun Tandon, J. - (1.) Notice on behalf of respondent Nos. 1,3 and 4 has been accepted by the Standing Counsel. Respondent No. 2 is represented by Shri S.C.Dwivedi, Advocate.
(2.) Issue notice to respondent Nos. 5 and 6 fixing a date in the first week of July, 2010. Steps may be taken within a week. All the respondents may file counter affidavit by the next date fixed.
(3.) List in the first week of July, 2010.;