THAKUR RAM JANKI AND OTHERS Vs. JOT BAHADUR SINGH AND OTHER
LAWS(ALL)-2010-4-269
HIGH COURT OF ALLAHABAD
Decided on April 01,2010

Thakur Ram Janki Appellant
VERSUS
Jot Bahadur Singh Respondents

JUDGEMENT

- (1.) List is being revised.
(2.) Neither learned Counsel for the respondents is present nor there is any request for passing over or adjournment of the case.
(3.) Heard Sri S.K. Mehrotra, learned Counsel for the revisionists and learned Standing Counsel and perused the records.;


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