- (1.) Heard Sri Mohd. Arif Khan, Senior Advocate and Sri Krishna Chandra, Advocate.
(2.) One Anand Mohan Rastogi preferred a writ petition No. 5470 (RC) of 1093 assailing the order dated 27.7.1983 passed by the 1st Additional District Judge, Lucknow. Nav Neet Lal Rastogi, who was arrayed as respondent No. 1 in the aforesaid writ petition has filed a separate writ petition assailing the aforesaid order dated 27.7.1983, which was registered as Writ Petition No. 5929 (RC) of 1983.
(3.) Both the above referred writ petitions were dismissed for want of prosecution by an order dated 21.4.2010.;