PANKAJ SINGH Vs. STATE OF U.P.
LAWS(ALL)-2010-11-417
HIGH COURT OF ALLAHABAD
Decided on
November 19,2010
PANKAJ SINGH
Appellant
VERSUS
STATE OF U.P.
Respondents
JUDGEMENT
Vinod Prasad, J. -
(1.) Heard Sri Manoj Yadav, learned Counsel for the Appellant and the learned A.G.A.
(2.) Admit.
(3.) Summon the trial court record.;
(2.) Admit.
(3.) Summon the trial court record.;
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