PURAN SINGH Vs. STATE OF U P
LAWS(ALL)-2010-4-137
HIGH COURT OF ALLAHABAD
Decided on April 05,2010

PURAN SINGH Appellant
VERSUS
STATE OF UTTAR PRADESH Respondents

JUDGEMENT

- (1.) Heard Sri Arvind Kumar Singh II, learned Advocate who appeared in support of the writ petition, Sri Gajendra Pratap, learned Senior Advocate who appeared to assist the Court and similarly Sri S.D. Dubey, learned Advocate.
(2.) Sri M.C. Chaturvedi, learned Chief Standing Counsel assisted by Dr. Y.K. Srivastava, appeared and argued from the State side.
(3.) This Full Bench has been constituted to resolve a issue, in view of the conflicting opinion in certain cases by Division Benches of our Court.;


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