JUDGEMENT
Anil Kumar, J. -
(1.) By means of the present writ petition, the Petitioner has challenged the order dated 8.7.2006 ( Annexure No. 9) passed by the District Magistrate, Shahjahanpur (Respondent No. 2).
(2.) The facts, as submitted by the learned Counsel for the Petitioner, are that in the year 2006, an advertisement was issued inviting applications for appointment on the post of Shiksha Mitra in various primary schools situated in district Shajahanpur; one of the primary school for which the applications were invited by the said advertisement situate at Primary School Gram Panchayat Gadraul, Pargana Kant, Tehsil Sadar , District Shahjahanpur.
(3.) In pursuance to the said advertisement , Petitioner and other candidates submitted their candidature, thereafter a selection was held on the basis of which a merit list prepared, and as per version of the Petitioner, her name finds place at serial No. 1 . In spite of the said fact , she was not given appointment on the post in question whereas Km. Kuldeep Kaur (Respondent No. 4 ) has been appointed.;
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