VIKRAM NATH,J. - (1.) AMENDMENT Application No. Nil of 2010 dated 15.9.2010 is allowed.
(2.) NECESSARY incorporation be car­ried out within a week, during course of the day. Office may get the Amendment Application numbered from the Computer Section.
(3.) HEARD learned Counsel for the petitioner and S/Sri Atul Kumar Sharma and Manish Kumar Nigam, Advocates on behalf of the respondents.;