JUDGEMENT
-
(1.) The petitioner claims himself to have been appointed as an Assistant Teacher in 'Siraje Hind Inter College, Murki Kerakat, District Jaunpur' which according to the petitioner is a minority institution. The post of Assistant Teacher had fallen vacant on the resignation of one Dhananjay Kumar Gupta who had been appointed in the year 2003. It is alleged that the petitioner has been appointed in the Institution following the procedure prescribed under Section 16FF of the U.P. Intermediate Education Act, 1921, which is a declared minority institution under the Government Order dated 13th March, 1995.
(2.) The prayer in the petition is for a mandamus directing the respondent DIOS to grant approval and take an appropriate decision on the representation filed by the petitioner as a teacher in the institution.
(3.) A counter affidavit has been filed by the Principal of the institution supporting the cause of the petitioner and another counter affidavit has been filed on behalf of the committee of management to the same effect. A rejoinder has been filed to the same.;
Click here to view full judgement.
Copyright © Regent Computronics Pvt.Ltd.