NEERAJ KUMAR PANDEY Vs. STATE OF U.P THROUGH ITS SECY. SECONDARY EDU. AND ORS.

LAWS(ALL)-2010-11-307

HIGH COURT OF ALLAHABAD

Decided on November 24,2010

NEERAJ KUMAR PANDEY Appellant

VERSUS

State of U.P through Its Secy. Secondary Edu. and Ors. Respondents

JUDGEMENT

Shabihul Hasnain, J. - (1.) This is an application for correction in order dated 12.11.2010 passed by this Court.
(2.) Heard.
(3.) Cause sufficient.;

Click here to view full judgement.