RAM ASAREY Vs. DISTRICT JUDGE AND ORS.
LAWS(ALL)-2010-9-377
HIGH COURT OF ALLAHABAD
Decided on September 01,2010

Ram Asarey Appellant
VERSUS
District Judge and Ors. Respondents

JUDGEMENT

Anil Kumar, J. - (1.) ADMIT .
(2.) LEARNED Standing Counsel who put in appearance on behalf of respondent Nos. 1 to 4 prays for and is granted two weeks' time to file counter affidavit. One week's thereafter time is granted to the petitioner's counsel to file rejoinder affidavit.
(3.) LIST thereafter.;


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