Hon'ble Mrs. Poonam Srivastav, J. - (1.) Heard Sri Suresh Chandra Tripathi Advocate on behalf of petitioners and Sri P. K. Shukla Advocate holding brief of Sri N.C. Rajvanshi Senior Advocate appearing for contesting respondents.
(2.) Counter, rejoinder, supplementary counter and supplementary rejoinder affidavits have been exchanged. As agreed between the parties, writ petition is heard finally. Written submissions have also been preferred by respective counsel.
(3.) The dispute relates to Khata No. 72 which consists of 7 plots namely plot Nos. 516,517,518,519,536,537 and 538. Admitted pedigree between parties is detailed herein below: Banwari 1 Ham Chand Rupa 1 Janardan Diwanson of Hira i l Phool Singh @ Phooloo 1 Ramesh Kumar 1 Raja Ram 1 Widow Champa Devi;