A. K. Yog, J. - (1.) This is defendant's petition, who was tenant of a certain accommodation.
(2.) Plaintiffs--Arun Kumar Khare and Anand Kumar Khare/Respondent Nos. 3 and 4, filed Suit No. 126 of 1996 (Annexure-1 to the writ petition). Defendant filed written statement.
(3.) Parties led evidence.;