COMMITTEE OF MANAGEMENT OF SWAMI SAHJANAND POST Vs. PURVANCHAL UNIVERSITY
LAWS(ALL)-2000-11-177
HIGH COURT OF ALLAHABAD
Decided on November 08,2000

Committee Of Management Of Swami Sahjanand Post Appellant
VERSUS
PURVANCHAL UNIVERSITY Respondents

JUDGEMENT

- (1.) This writ petition has been filed by Committee of Management, Faiz-e-Am Inter College, Nagla Mewati, Tajganj, Agra (in brief Institution) and its manager challenging the order dated 1.6.2000 passed by the District Inspector of Schools setting aside the orders dated 22.5.1997 and 19.7.1997 suspending and terminating respondent No. 2/Fauran Singh who was working as Principal of the institution since 1984.;


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