V.V.V & SONS EDIBLE OILS LTD Vs. SRI ANJANEYA DETERGENT
LAWS(MAD)-2019-1-524
HIGH COURT OF MADRAS
Decided on January 29,2019

V.V.V And Sons Edible Oils Ltd Appellant
VERSUS
Sri Anjaneya Detergent Respondents

JUDGEMENT

- (1.) There is a sole plaintiff and there are two defendants in the instant suit.
(2.) Mr.M.Musthafa Khan, learned counsel on record for plaintiff and Mr.G.K.Muthukumar, learned counsel representing the counsel on record for both the defendants are before this Commercial Division.
(3.) Pleadings are complete in the instant suit.;


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