M.JAICHANDREN, J. - (1.) (Prayer: Writ Petition filed seeking for a writ of Certiorarified Mandamus to call for the records of the 2nd respondent in respect of Information Bulleting for Postgraduate courses in Dentistry (MDS) 2008 and to quash the column No.'C' namely criteria for Residents/Domicile/Nativity and consequently to direct the respondents to admit the petitioner to M.D.S course for the Academic year 2008-2011.) M. Jaichandren, J. Today, when this matter came up for hearing, there is no representation on behalf of the petitioner. Hence, this petition is dismissed for non-prosecution. No costs.;