JUDGEMENT
M.V.MURALIDARAN,J. -
(1.) The plaintiff has filed the present suit in O.S.No. 39 of 2009 before the learned Principal District Court, Dharmapuri, for partition of the suit schedule of property.
(2.) The respondents/defendants 1 and 2 were filed objections.
(3.) While pendency of the suit and prayed for dismissal of the suit against the defendants 1 to 5.;
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