JUDGEMENT
-
(1.) THESE two writ petitions refer to the detention of C. H. Dhas and C. Wilson who are detained in the Central Jail, Palayamkottai respectively. Rama-linga Nadar and Jesudhas are the two petitioners praying for a direction from this Court that the two detenus may be released from detention.
(2.) THE Collector and Additional District Magistrate (J) of Kanyakumari District passed a composite order of detention of three persons Arthur Hendrose alias Manthri, C. H. Dhas alias K. C. Dhas alias Rajan and C. Wilson under Section 3 (2) (b) read with Section 3 (1) (a) (iii) of the Maintenance of Internal Security Act, 1971 (Central Act 26 of 1971 ). C. H. Dhas and C. Wilson were arrested and detained, but Arthur Hendrose is absconding and he is not yet apprehended.
(3.) IT emerges from the record that Arthur Hendrose and C H. Dhas are the sons of one Haridoss. C. Wilson is the brother of the abovesaid Haridoss.;
Click here to view full judgement.
Copyright © Regent Computronics Pvt.Ltd.