S.M.RATHINAVEL Vs. K.K.STALIN
LAWS(MAD)-2012-12-176
HIGH COURT OF MADRAS (AT: MADURAI)
Decided on December 19,2012

S.M.Rathinavel Appellant
VERSUS
K.K.Stalin Respondents

JUDGEMENT

- (1.) C.R.P. (PD) (MD) No. 2298 of 2012 has been filed to get set aside the order dated 25.8.2012 made in C.M.A. No. 8 of 2011 passed by the learned V Additional District Judge, Madurai. C.R.P. (PD) (MD) No. 2299 of 2012 has been filed to get set aside the order dated 25.8.2012 made in C.M.A. No. 9 of 2011 passed by the learned V Additional District Judge, Madurai.
(2.) C.R.P. (PD) (MD) No. 2300 of 2012 has been filed to get set aside the order dated 25.8.2012 made in C.M.A. No. 10 of 2011 passed by the learned V Additional District Judge, Madurai.
(3.) Heard both sides.;


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