JUDGEMENT
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(1.) The Petitioner passed S.S.L.C. Examinations in 2003. He joined Diploma in Mechanical Engineering (D.M.E.) course at Jeyaraj Annapackiam Polytechnic at Nazareth in 2003. He passed D.M.E. in April 2006.
(2.) Thereafter, he joined in the 1st Respondent College in the second year in B.E. (Mechanical Engineering) during 2006 -2007. Since, he passed Diploma in Mechanical Engineering, he was admitted in the 2nd year of B.E. course. He passed 3rd and 4th semester examinations. During June 2007, he joined 5th semester.
(3.) According to the Petitioner, the students including the Petitioner objected the behaviour of one teaching staff viz., Mr. Livingston Jebakumar. There were agitations against the said teacher for his conduct. While so, the college intimated the father of the Petitioner in their letter dated 10.11.2007 that the college was to issue Transfer Certificate to the Petitioner and he shall not continue his studies at the 1st Respondent college. The following reasons are given for issuing the Transfer Certificate:
i. The Petitioner has not got signature in the observation and record note book in time.
ii. The Petitioner did not write and did not pass the series test and model test.
iii. The Petitioner was very rude and rough to the Faculty members.
iv. The Petitioner instigated other students to boycott the classes.;
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