JAMLA HARSING MEDA Vs. STATE OF GUJARAT

LAWS(GJH)-1997-8-35

HIGH COURT OF GUJARAT

Decided on August 13,1997

JAMLA HARSING MEDA Appellant

VERSUS

STATE OF GUJARAT Respondents

J. M. PANCHAL, J. - (1.) xxx xxx xxx.
(2.) xxx xxx xxx.
(3.) xxx xxx xxx.;