LABHUBHAI SHAMJIBHAI GANESHIYA Vs. STATE OF GUJARAT-THRO. EXECUTIVE ENGINEER AND ANR.
LAWS(GJH)-2014-3-219
HIGH COURT OF GUJARAT
Decided on
March 10,2014
Labhubhai Shamjibhai Ganeshiya
Appellant
VERSUS
State of Gujarat -thro. Executive Engineer and Anr.
Respondents
JUDGEMENT
-
(1.) xxxxxx (VJB) (Rule is made absolute);
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