STATE OF GUJARAT Vs. ROHIT

LAWS(GJH)-1983-9-25

HIGH COURT OF GUJARAT

Decided on September 16,1983

STATE OF GUJARAT Appellant

VERSUS

ROHIT Respondents

Referred Judgements :-

EMPEROR V. PANCHAKSHARAM [REFERRED TO]
STATE GOVERNMENT,MADHAYA PRADESH V. SHEODAYAL GURUDAYAL [REFERRED TO]
STATE VS. BABULAL AND BHERUMAL [REFERRED TO]

Cited Judgements :-

STATE VS. BAKSHISH SINGH [LAWS(DLH)-2012-11-138] [REFERRED TO]
NARANBHAI BABUBHAI BHUVA VS. STATE OF GUJARAT [LAWS(GJH)-2017-3-99] [REFERRED TO]

JUDGEMENT

DESAI, J. - (1.).......
(2.).......
(3.).......

Click here to view full judgement.