RAVAL LILABHAI AMTHABHAI Vs. STATE OF GUJARAT

LAWS(GJH)-2012-11-235

HIGH COURT OF GUJARAT

Decided on November 05,2012

Raval Lilabhai Amthabhai Appellant

VERSUS

STATE OF GUJARAT Respondents

JUDGEMENT

Honourable Mr. Justice Jayant Patel - (1.) MR . Patadiya for the applicant does not press this application for bail and suspension of sentence. Hence, disposed of as not pressed.;

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