B.J.SHETHNA - (1.) Rule. Mr.P.R.Abichandani, learned AGP waives service of rule for all respondents.
(2.) Mr.N.M.Patel-Secretary, State Examination Board, respondent No.2 herein, is present.
(3.) Considering the urgency involved in the matter, the matter is heard and finally disposed of today by this order.;