JUDGEMENT
Paresh Upadhyay,J. -
(1.)This application is filed under Section 439 of the Code of Criminal Procedure, 1973, for regular bail in connection with C.R.-I No.135 of 2019 registered with Mansa Police Station, Dist. : Gandhinagar for the offences punishable under Sections 363, 366 and 376 (3) of the Indian Penal Code and Sections 4 and 6 of the Protection of Children from Sexual Offences Act.
(2.)Rule was already issued by this Court vide order dated 22.10.2020.
(3.)Heard learned advocate for the applicant and the learned Additional Public Prosecutor through Video Conferencing.
Click here to view full judgement.
Copyright © Regent Computronics Pvt.Ltd.