- (1.)Heard learned Senior Advocate Mr. G.M. Joshi with learned Advocate Mr. Ankur Y. Oza for the petitioner and learned AGP Ms. Dharitri Pancholi for the respondent-State.
(2.)Issue Rule returnable forthwith. Learned AGP Ms. Dharitri Pancholi waives service of Rule for the respondents.
(3.)With consent of learned Advocates for the parties the matter is taken up for final hearing.